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State of Madhya Pradesh - Section

Section 35 in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982

35. Declaration of fidelity and secrecy.

- Every director, auditor, officer or other employee of the Nigam or any employee of the State Government whose services are utilized by the Nigam, shall before entering upon his duties, make declaration of fidelity and secrecy in the form prescribed by regulations.