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State of Rajasthan - Section

Section 43 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958

43. Cost of preparing live-stock for sale etc. and cost of feeding.

- The cost of preparing live stock for sale, or of conveying it to the place at which it is to be kept or sold, and the cost of feeding the live-stock while in the custody of the pound-keeper, shall be payable out of the sale proceeds.