Punjab-Haryana High Court
Ut Chandigarh vs Shamlat Deh Hasab Rasad Khewat And ... on 30 March, 2009
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.3678 of 2003
Date of Decision: 30.3.2009
UT Chandigarh
..Appellant
Vs.
Shamlat Deh Hasab Rasad Khewat and others
..Respondent(s).
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present: Mr.Deepak Sharma, Advocate for the appellant.
None for the respondents.
RAKESH KUMAR JAIN, J.
For orders see separate order passed in RFA No.2785 of 2002 titled as Hari Singh and another Vs.Union Territory, Chandigarh (Rakesh Kumar Jain) 30.3.2009 Judge Meenu