Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 30 in The U.P. Transit of Timber and Other Forest Produce Rules, 1978 30. Prohibition on issuing passes [Section 41 (2) (b)]. - No pass shall be issued for any unmarked timber or for such timber, as bears a mark not registered as hereinafter provided.
