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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(12) in West Bengal Trees (Protection and Conservation in Non-Forest Areas) Rules, 2007

(12)I, am enclosing an amount of Rs...................... as application fee by Cash/Draft No..................... at Bank..............dated..................Place :Date :Signature of the ApplicantName..............................Official Seal :Form 1(C)[Certificate in connection with Felling / Disposing of Tree(s) in Non-Forest areas by Panchayat I Municipality/Municipal Corporation/Others] [The Certificate may be issued by the Pradhan, Chairman, Municipal Commissioner of concerned Gram Panchayat, Municipality, Municipal Corporation or by the concerned authority of notified area authority. Industrial Township etc. respectively.][See Rules 4(3)(e)1