Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(a) in The Rajiv Gandhi National Institute of Youth Development Act, 2012

(a)to evolve and achieve an integrated approach to youth development for preparing and empowering the youth for the future, by-
(i)providing action oriented research inputs for policy formulation;
(ii)implementation of policy through extension and other programmes;
(iii)promoting assessment and impact study and conducting teaching, training and other academic programmes;