Section 29(1)(k) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

(k)construction and maintenance of rest houses, Dharmashalas or dormitories for the accommodation and use of the devotees ; and

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