Allahabad High Court
State Of U.P. Thru' Secy, Deptt Of Basic ... vs C/M Sarvodaya Inter College,Sayar ... on 30 May, 2014
Author: Sheo Kumar Singh
Bench: Sheo Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- SPECIAL APPEAL DEFECTIVE No. - 542 of 2014 Appellant :- State Of U.P. Thru' Secy, Deptt Of Basic Edu,Lck And 2 Othrs Respondent :- C/M Sarvodaya Inter College,Sayar Distt Ghazipur Counsel for Appellant :- Vivek Shandilya Counsel for Respondent :- Siddharth Khare Hon'ble Sheo Kumar Singh,J.
Hon'ble Attau Rahman Masoodi,J.
As requested by Sri Shandilya, learned Addl. Chief Standing Counsel, put up this matter on 3rd July, 2014, as fresh.
Order Date :- 30.5.2014 M.A.A. ( A.R. Masoodi, J.) ( S.K. Singh, J.)