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[Cites 0, Cited by 1] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(e) in The National Highways Authority of India Act, 1988

(e)develop and provide consultancy and construction services in India and abroad and carry on research activities in relation to the development, maintenance and management of highways or any facilities thereat;