Madhya Pradesh High Court
The State Of Madhya Pradesh vs Devendra Alias Guddu Rajput on 18 April, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-13453-2016 (THE STATE OF MADHYA PRADESH Vs DEVENDRA ALIAS GUDDU RAJPUT) 2 Jabalpur, Dated : 18-04-2018 Let defaults/defects be cured within two weeks.
sh (S.K. SETH) (NANDITA DUBEY) JUDGE JUDGE e ad Digitally signed by ASHISH KUMAR JAIN Date: 2018.04.19 11:56:54 +05'30' @shish Pr a hy ad M of rt ou C h ig H