Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Odisha - Subsection Section 22(15) in The Orissa Motor Vehicles Rules, 1993 (15)The procedure specified in Rule 11 for the conduct of hearing of appeals shall apply mutatis mutandis to all appeals presented under Sub-rule (14).
