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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in Agreement on Transfer of Sentenced Persons Between The Government of The Republic of India And The Government of The United Arab Emirates

(2)The Administering State shall furnish a special report concerning the enforcement of the sentence, if so required by the Sentencing StateArticle 13