Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Haryana - Subsection Section 88(3) in Haryana Urban Development Authority Act, 1977 (3)The Chairman may stay the execution of an order against which an appeal has been filed before it under sub-section (2).
