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State of Uttar Pradesh - Section

Section 117 in U.P. Revenue Code (Amendment) Act, 2016

117. Amendment of Section 152.

- In Section 152 of the said Code, in Hindi version, in the heading, for the words ^^HkwjktLo ds cdk;k dh olwyh ns;ksa dh rjg the words ^^HkwjktLo ds cdk;s dh Hkkafr olwyh ;ksX; ns; shall be substituted.