Himachal Pradesh High Court
Kendriya Vidyalya Hamirpur vs . Kanshi Ram on 13 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Kendriya Vidyalya Hamirpur Vs. Kanshi Ram COPC No.154 of 2023 .
13.06.2023 Present: Mr. Balram Sharma, DSGI, for the petitioner.
CMP No.6689 of 2023 For the reasons stated in the application, delay in re-filing the petition is condoned.
The application stands disposed of.
COPC No.154 of 2023 Issue notice to the respondent, returnable for 10.07.2023, on taking steps within five days.
List on 10.07.2023.
CMP No.6687 of 2023 The application is disposed of with a direction to the applicant/petitioner to file English translation of the annexures in issue within a period of four weeks from today.
CMP No.6688 of 2023Allowed and disposed of.
Jyotsna Rewal Dua
June 13, 2023 Judge
Mukesh
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