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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(x) in Punjab Gramin Bank (Employees') Pension Regulations, 2018

(x)"retirement" means cessation from Bank's service,-
(i)on attaining the age of superannuation as specified in the service regulations;
(ii)on voluntary retirement in accordance with provisions contained in regulation 28;
(iii)on premature retirement by the Bank before attaining the age of superannuation in accordance with provisions contained in regulation 30;