Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Bihar - Subsection Section 12(d) in The Bihar State Advocates' Welfare Fund Act, 1983 (d)operate the bank accounts of the Trustee Committee jointly with the Chairman; [;k mudh vuqifLFkfr esa mik/;{k] [Added by Bihar Act 5 of 1990.]]
