Section 25(1)(f) in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939

[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

(f)the custody and investment of [the Temple fund] [Substituted by Section 22 of U.P. Act VIII of 1964.];

Legal Document View