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State of Madhya Pradesh - Section

Section 67 in Madhya Pradesh Farmers' Organisation Election Rules, 1999

67. Election of member of the Managing Committee and Chairperson of the Project Committee. - Notwithstanding anything contained in these rules, the election of the members specified in [clauses (i) and (ii) of sub-section (2) of Section 8 of the Act], shall be held in the office of the notified Janpad Panchayat at a special meeting of the members of the Project Committee specified in sub-section (3) of Section 7 thereof the Election Officer shall be the Collector or any Gazetted Officer of the Government authorised by the District Election Authority.