Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(4) in Gujarat Electricity Regulatory Commission (Multi Year Tariff Framework) Regulation, 2007

(4)Power of Relaxation. - The Commission may in public interest and for reasons to be recorded in writing, relax any of the provision of these Regulations.