Section 13 in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012
13. Designated partner's and other partner's power to cease on appointment of LLP Liquidator.
- On the appointment of a LLP Liquidator, all the powers of the designated partner and other partner, if any, shall cease, except for the purpose of giving notice of such appointment of the LLP Liquidator to the Registrar.
