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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1) in The Fertilizer (Control) Order, 1985

(1)an order -
(a)refusing to grant, amend or renew a certificate of registration for sale of fertilizers ; or
(b)refusing to grant a certificate of manufacture for preparation of mixture of fertilizers or special mixture of fertilizers ; or
(c)suspending or cancelling a certificate of registration or manufacture ; or