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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 39(2)(a) in Arunachal Pradesh (Tourism Trade Registration and Regulation) Act, 2016

(a)the maintenance of registers, books, and forms by tourism unit operators, travel agents/tour operator, guides and adventure sports operators for the conduct of the business;