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[Cites 0, Cited by 0] [Section 16(6)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(6)(b) in Rajasthan Co-operative Societies Act, 1965

(b)all claims of members and creditors, who exercise the option referred to in sub-section (4) within the period specified therein, have been met in full.