Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Meghalaya - Subsection Section 18(2) in Garo Hills District (Forest) Act, 1958 (2)The District Council may, by rules, declare any of the provisions of Chapter I of this Act to be applicable to village forests.
