Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 64 in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

64.

The manufacture of medical opium is prohibited save under and in accordance with the conditions of a licence in Form P annexed hereto granted by the Commissioner of Prohibition and Excise, Maharashtra State, Bombay.