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[Cites 0, Cited by 0] [Section 2(72)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(72)(c) in Arunachal Pradesh Municipal Act, 2007

(c)as a hotel, lodging-house, refuge or shelter, where the building, in cubical extent, exceeds seven thousand cubic meters or has sleeping accommodation for more than one hundred person;