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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(4) in The M.P. Bhumi Vikas Rules, 1984

(4)Provision of sub-rules (2) and (3) not to apply to certain parking lock up garage. - The provisions of sub-rules (2) and (3) are not applicable to parking lock up garages up to 3 metres in height located at a distance of 7.5 metres from any street line or from boundary of the plot.