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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(4) in Chhattisgarh Biological Diversity Rules, 2015

(4)Every Expert Member attending the meeting of the Board shall be entitled to sitting allowance, travelling expenses, daily allowance and such other allowances as are applicable to non-official member of Commissions and Committees of the State Government attending the meeting(s) of such Commissions or Committees.