Jammu & Kashmir High Court
Chail Singh And Ors vs Union Of India And Ors on 30 September, 2024
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
Sr.No.25
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU.
WP(C) No. 1002/2022
Chail Singh and Ors. .... Petitioner(s)
Through :- Mr. Abhimanyu Singh, Advocate.
V/s
Union of India and Ors. ....Respondent(s)
Through :- Mr. Vipan Gandotra, Advocate for R- 1 & 7.
Ms. Nazia Fazal, Advocate vice
Ms. Monika Kohli, Sr. AAG.
Coram: HON'BLE MRS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
30.09.2024.
Learned counsel for respondent Nos. 1 and 7 is directed to furnish a copy of reply to the counsel opposite during the course of day.
List on 09.10.2024.
(Moksha Khajuria Kazmi) Judge Jammu:
30.09.2024 Neha-1 Neha Kumari 2024.09.30 16:42 I attest to the accuracy and integrity of this document