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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(2)(iv) in The Haryana State Agricultural Marketing Board (Sale of Immovable Property) Rules, 2000

(iv)dharamshala/community centre in an area upto one thousand square meters to be set up by th registered association of the traders residing in the mandi.