Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Kerala - Section Section 16 in Kerala Land Tax Act, 1961 16. Officers under the Act. (1)The Government may appoint such Officers as they deem necessary for the purpose of this Act.(2)The appointment of such officers shall be notified in the Gazette.
