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State of Assam - Section

Section 105 in The Assam Excise Rules, 2016

105. Labels for bottle filled in India with imported foreign liquor.

- Bottles filled in India with liquor imported in bulk from abroad, when intended for sale, must bear labels specifying the nature of the liquor contained therein, the country of origin, the name of the bottler and the fact that the bottling was done in India. Every bottle must also be affixed with hologram as provided in rule 580 to 584 of these Rules.