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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Madhya Pradesh - Subsection

Section 74(1)(c) in The M.P. Vanijyik Kar Adhiniyam, 1994

(c)fails, without sufficient cause, to submit any return as required by sub-section (1) of Section 26 or submits false return or furnishes a false statement; or