Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 30 in Punjab Apartment and Property Regulation Act, 1995 30. Periodical returns. - Every registered promoter or estate agent shall submit to the competent authority such periodical returns as may be prescribed.
