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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 42(1)(d) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

(d)Cumulative actual (gross and net) energy generation (denominated in units) until the end of that month during the year,