Section 2(71)(c) in M.P. Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 2(71)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(71)(c) in M.P. Goods and Services Tax Act, 2017

(c)where a supply is received at more than one establishment, whether the place of business or fixed establishment, the location of the establishment most directly concerned with the receipt of the supply; and

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State of Madhya Pradesh - Subsection

Section 2(71)(c) in M.P. Goods and Services Tax Act, 2017