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[Cites 0, Cited by 0] [Section 127(6)] [Section 127] [Entire Act]

State of Chattisgarh - Subsection

Section 127(6)(g) in The Chhattisgarh Municipalities Act, 1961

(g)market dues on persons exposing goods for sale in any market or in any place belonging to or under the control of the Government or of the Council;