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Rajasthan High Court - Jaipur

Anmol Joshi Son Of Shri Arvind Kumar ... vs Niit University, Neemrana on 12 December, 2019

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 15773/2019

                                   Anmol Joshi
                                                                                                      ----Petitioner
                                                                      Versus
                                   NIIT University, Neemrana and ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. T.L. Pandey for Mr. Manoj Kumar Bhardwaj For Respondent(s) : Mr. Vishnu Kant Sharma HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 12/12/2019 List on 24th January, 2020 as already fixed by the Registry.

(MAHENDAR KUMAR GOYAL),J MADAN MEENA /123 (Downloaded on 07/06/2021 at 06:46:47 AM) Powered by TCPDF (www.tcpdf.org)