Rajasthan High Court - Jaipur
Anmol Joshi Son Of Shri Arvind Kumar ... vs Niit University, Neemrana on 12 December, 2019
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 15773/2019
Anmol Joshi
----Petitioner
Versus
NIIT University, Neemrana and ors.
----Respondents
For Petitioner(s) : Mr. T.L. Pandey for Mr. Manoj Kumar Bhardwaj For Respondent(s) : Mr. Vishnu Kant Sharma HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 12/12/2019 List on 24th January, 2020 as already fixed by the Registry.
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