709. Escort for money so and from the treasury or to post office. [§ 12, Act V, 1861].
- When a bill is sent to the treasury for encashment, or any money is remitted to the treasury for credit to the provincial revenues or to the post office for transmission by postal money orders, an adequate escort, according to the accepted scale, shall be deputed.Note. - This regulation is applicable to police money only.
