Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Jharkhand - Subsection Section 82(b) in The Jharkhand Agricultural Produce Markets Rules, 2000 (b)The order passed under this rule shall be applicable within 30 days of the receipt of the order and the provisions of section 27-B shall apply.
