Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136(2)] [Section 136] [Entire Act] Union of India - Subsection Section 136(2)(b) in The Representation of the People Act, 1951 (b)if he is any other person, be punishable with imprisonment for a term which may extend to six months or with fine or with both.