Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 61 in The Bengal Irrigation Act, 1876 61. Resignation of ownership. - Any owner may resign his interest in a village-channel:Provided such resignation be duly registered in the office of the canal-officer.
