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State of Kerala - Section

Section 54 in The Kerala Panchayat Buildings Rules, 2011

54. Additional provisions [***] [Omitted 'to certain occupancy groups' by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).].

- The provisions in rules 26 to 53 shall apply [***] [Omitted 'to certain occupancy groups' by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).], subject to the additional provisions or modifications contained in rules [55 to 61.] [Substituted '54 to 61.' by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).]