Section 13 in The Orissa Muhammedan Marriages and Divorces Registration Act, 1949
13. Index to be kept.
- In every office in which any register hereinbefore mentioned is kept, there shall be prepared a current index of the contents of such register and every entry in such index shall be made, so far as practicable, immediately after the Muhammedan Registrar has made an entry in any such register.
