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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(11) in Rajasthan Biological Diversity Rules, 2010

(11)The Board shall provide guidance and technical support to the Biodiversity Management Committees for preparing People's Biodiversity Registers, and shall ensure that all information recorded in such Register receives legal protection against misuse and appropriation by outside agencies and individuals.