Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(n) in The Bharathiar University Statutes

(n)"Teachers" means such Lecturers, Readers, Assistant Professors, Professors and other persons giving instruction in University colleges or laboratories in affiliated or approved colleges or in hostels and Librarians as may be declared by the Senate to be teachers;