Section 3(3)(b) in The Indian Police Service (Regulation of Seniority) Rules, 1988

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Union of India - Subsection

Section 3(3)(b) in The Indian Police Service (Regulation of Seniority) Rules, 1988

(b)He shall also be given a weightage of one year for every completed two years of service beyond the period of twenty one years, referred to in sub-clause (a), subject to a maximum of three years.]

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Union of India - Subsection

Section 3(3)(b) in The Indian Police Service (Regulation of Seniority) Rules, 1988