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[Cites 0, Cited by 0] [Section 14B] [Entire Act]

State of Jharkhand - Subsection

Section 14B(iii) in Jharkhand Academic Council Act, 2002

(iii)There shall be two posts of Joint Secretary. One Joint Secretary shall be in charge of the work relating to establishment and administration of the Council and other Joint Secretary shall be in charge of the work relating to establishment of Intermediate Colleges, Secondary Schools, Madrasa and Sanskrit Vidyalayas.]