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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(1)(j) in The Maharashtra Entertainments Duty Act, 1923

(j)[ collection of entertainment duty on cable television including Direct-to-Home (DTH) Broadcasting service by public auction.] [Clause (j) was added by Maharashtra 20 of 2003, Section 7. (w.e.f. 1.5.2002).]